Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(7) in The Haryana Ceiling of Land Holdings Act, 1972 (7)Omitted vide Haryana Act No. 34 of 1980.
