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State of Maharashtra - Section

Section 14 in The Maharashtra Opium Smoking Act

14. Arrest of persons obstructing officers in execution of duties under the Act.

The Commissioner, Collector or any officer duly empowered may arrest, without an order from a magistrate and without warrant, any person who obstructs him in the execution of his duty under this Act, or who has escaped or attempts to escape from custody in which he has been or is lawfully detained under this Act.