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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(i)"electoral college" means an electoral college for any of the categories mentioned in sub-clauses (i) to (iv) of clause (b) of sub-section (1) of section 14 of the Act read with second proviso to sub-section (2) thereof;