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[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(3) in The Navy (Pay And Allowances) Regulations, 1966

(3)In the case of officers on the Special Duties List, the fresh outfit allowance shall be granted on completion of 7 years, effective service commencing from the date of promotion to the Special Duties List or the erstwhile Branch List, as the case may he.