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[Cites 0, Cited by 0] [Section 558] [Entire Act]

State of Odisha - Subsection

Section 558(2) in Orissa Municipal Rules, 1953

(2)Exposing of food, cut fruits, etc., for sale on payments, roadside open places exposed to dust shall not be allowed within the municipal area. Articles of food sold in public or private markets shall not be exposed for sale on the floor. Articles of food likely to attract flies shall not be allowed to be displayed in other than glass or fly proof cages.