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State of West Bengal - Section

Section 3 in The West Bengal Legislature (Removal Of Disqualifications) Act, 1952

3. Repeal of Bengal Act 3 of 1937 and West Bengal Act 38 of 1950.

- The Bengal Legislature (Removal of Disqualifications) Act, 1937 and the Legislative Assembly of West Bengal (Removal of Disqualifications) Act, 1950, are hereby repealed.