Section 35 in The Baba Farid University of Health Sciences Act, 1998
35. General fund.
- The University shall have a general fund to which shall be credited-(a)its income from fees, endowments and grants; and any other income accruing to the University;(b)contributions or grants from the Government on such conditions, as may be imposed by the Government;(c)grants from the Central Government, the University Grants Commission, International Donor Agencies, like the World Health Organisation and United Nations International Children's Emergency Fund.
