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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Telangana - Subsection

Section 118(2) in Telangana Panchayat Raj Act, 2018

(2)An appeal from the order of the Gram Panchayat granting, refusing, revoking or suspending a license under the Act shall lie to the District Collector.CHAPTER - V General, Miscellaneous and Supplemental Provisions (Gram Panchayats)