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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(4) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(4)Not more than two proposals relating to statement shall be put in any meeting and in case more than two proposals are received, then preference will be given to those proposals, which are of greater importance in the opinion of the Mayor/President.