Rajasthan High Court - Jaipur
M/S Ajanta Soya Ltd vs Union Of India on 8 January, 2021
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 84/2021
M/s Ajanta Soya Ltd.
----Petitioner
Versus
Union Of India & Ors
----Respondents
For Petitioner(s) : Mr. Prakul Khurana, Advocate for Mr. Sanjay Jhanwar, Advocate through video conferencing HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 08/01/2021 Let notice be issued to the respondents returnable within four weeks.
List alongwith D.B. Civil Writ Petition No. 24375/2018.
(CHANDRA KUMAR SONGARA),J (SABINA),J Anil Makwana /44 (Downloaded on 11/01/2021 at 10:01:30 PM) Powered by TCPDF (www.tcpdf.org)