Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act] NCT Delhi - Subsection Section 131(1)(c) in The Delhi Municipal Corporation Act, 1957 (c)as to the actual cost or other specified details connected with the determination of the value of such land or building.