Madhya Pradesh High Court
Carnet Elias Fernandes vs Idbi Bank Limited on 31 July, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-22479-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS ) WP/23193/2023, WP/24474/2023, WP/31837/2023 Dated : 31-07-2025 Shri Vishal Bhatnagar - Advocate for the petitioner in Writ Petition No.22479/2023 and Writ Petition No.23193/2023.
List these matters in the week commencing 11.08.2025.
(VISHAL MISHRA) JUDGE AM Signature Not Verified Signed by: ANINDYA SUNDAR MUKHOPADHYAY Signing time: 31-07-2025 19:19:00