Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act] State of Assam - Subsection Section 3A(2)(iii) in The Assam Agricultural Produce Market Act, 1972 (iii)to supervise and guide the Market Committees in the preparation of plans and estimates of construction programme undertaken by the Market Committee;