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Rajasthan High Court - Jaipur

Sanjay Kumar Meena And Ors vs Rpsc And Anr on 21 February, 2017

   IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR
         S.B. Civil Miscellaneous Application No. 52 / 2017
                                 in
               S.B. Civil Writ Petition No. 14508/2016
Sanjay Kumar Meena And Ors
                                                         ----Petitioner
                               Versus
RPSC And Anr
                                                    ----Respondent

_____________________________________________________ For Petitioner(s) : Mr. M.F. Bag For Respondent(s) :

_____________________________________________________ HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 21/02/2017 For the reasons stated in the application, the same is allowed. It is ordered that the name of Mr. Mirza Faisal Baig Advocate be reflected in the order dated 23.11.2016, as counsel for the respondent RPSC.
Registry may issue necessary corrigendum if required.
(KANWALJIT SINGH AHLUWALIA)J. Mak/-