Calcutta High Court (Appellete Side)
Smt. Ratna De & Ors vs Beliator High School & Ors on 23 February, 2015
Author: Harish Tandon
Bench: Harish Tandon
23.02.2015.
Item No. 20C.O. 590 of 2015 Smt. Ratna De & Ors.
Vs. Beliator High School & Ors.
Mr. S.N. Dutta.
... for the petitioners.
The petitioners are directed to serve a notice along with the copy of the revisional application upon the opposite parties by speed post and also upon the learned advocate representing them in the Trial Court indicating that this matter shall appear after three weeks under the heading "Listed Motion" in the supplementary list and shall file affidavit of service on the next date.
Put up the matter as directed above.
ab (Harish Tandon, J.)