Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Securities And Exchange Board Of India - Subsection Section 18(ii) in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018 (ii)The company shall upload the information regarding the shares or other specified securities bought back on its website on a daily basis.
