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[Cites 0, Cited by 0] [Section 47D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47D(a) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(a)Designate one or more qualified medical practitioners who may prescribe morphine for medical purposes. When more than one qualified medical practitioner have been designated, one of them shall be designated as over all in charge.