Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act] State of Puducherry - Subsection Section 76(2)(m) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 (m)any other matter which is to be or may be prescribed or provided for by rules made under this Act.