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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(h) in The Delhi Electricity Reform Act, 2000

(h)"net worth" means the sum total of paid up capital and free reserves, but shall not include reserves created out of revaluation of assets, write back of depreciation provisions and amalgamation;