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Bombay High Court

Ccit(Osd)/Pr. Commissioner Of Income ... vs Bhupendra Champaklal Dalal on 22 March, 2022

Bench: K.R. Shriram, N. R. Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1132 OF 2017

 Bhupendra C. Dalal                         ....APPELLANTS
              V/S
 The Deputy Commissioner Of Income Tax      ....RESPONDENT
 (osd-ii) Central Range - 2

                       WITH
        INCOME TAX APPEAL(IT) NO. 1141 OF 2022

 Principal Commissioner Of Income Tax Central
                                            ....APPELLANTS
                                               -

2 V/S Bhupendra C Dalal ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1360 OF 2017 Bhupendra C. Dalal ....APPELLANTS V/S The Dy. Commissioner Of Income Tax (osd-ii)....RESPONDENT Central Range -2 WITH INCOME TAX APPEAL(IT) NO. 1471 OF 2019 Ccit(osd)/ Pr. Commissioner Of Income Tax , ....APPELLANTS Central-2 V/S Bhupendra Champaklal Dalal ....RESPONDENT WITH Page 1/4 ::: Uploaded on - 22/03/2022 ::: Downloaded on - 23/03/2022 07:29:00 ::: INCOME TAX APPEAL(IT) NO. 598 OF 2020 Principal Commissioner Of Income Tax ....APPELLANTS Central-2 V/S Bhupendra C Dalal ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 850 OF 2018 Pr. Commissioner Of Income Tax, Central-2 ....APPELLANTS V/S Bhupendra Champaklal Dalal ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 854 OF 2018 Pr. Commissioner Of Income Tax, Central-2 ....APPELLANTS V/S Bhupendra Champaklal Dalal ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1258 OF 2017 Bhupendra C. Dalal ....APPELLANTS V/S The Deputy Commissioner Of Income-tax ....RESPONDENT (osd-ii), Central Range - 2 WITH INCOME TAX APPEAL(IT) NO. 599 OF 2020 Pr. Commissioner Of Income Tax Central-2 ....APPELLANTS V/S Bhupendra C Dalal ....RESPONDENT Page 2/4 ::: Uploaded on - 22/03/2022 ::: Downloaded on - 23/03/2022 07:29:00 ::: WITH INCOME TAX APPEAL(IT) NO. 1130 OF 2022 Pr. Commissioner Of Income Tax Central - 2 ....APPELLANTS V/S Bhupendra C. Dalal ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1159 OF 2017 Bhupendra C. Dalal ....APPELLANTS V/S The Deputy Commissioner Of Income -tax ....RESPONDENT (osd-ii) WITH INCOME TAX APPEAL(IT) NO. 852 OF 2018 Pr.commissioner Of Income Tax,central-2 ....APPELLANTS V/S Bhupendra Champaklal Dalal ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1470 OF 2019 Ccit(osd)/pr. Commissioner Of Income Tax, ....APPELLANTS Central-2 V/S Bhupendra Champaklal Dalal ....RESPONDENT Ms. Dinkle Hariya i/b. Ms. Namrata Kasale for appellant in ITXA/1132/2017, ITXA/1159/2017, ITXA/1360/2017 and ITXA/1258/2017 and for respondent in rest of the appeals.

Mr Ashok Kotangle i/b Mr. A. K. Saxena for respondent in Page 3/4 ::: Uploaded on - 22/03/2022 ::: Downloaded on - 23/03/2022 07:29:00 ::: ITXA/1132/2017, ITXA/1159/2017, ITXA/1360/2017 and ITXA/1258/2017 and for appellant in rest of the appeals.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 22nd March, 2022 P.C. :

S. O. to 27/04/2022 ( ASSOCIATE ) Page 4/4 ::: Uploaded on - 22/03/2022 ::: Downloaded on - 23/03/2022 07:29:00 :::