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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(3)(a) in THE CONSTITUTION (THIRTY-SECOND AMENDMENT) ACT, 1973

(a)appointment, allotment or promotion to such class or classes of posts in any civil service of the State, or to such class or classes of civil posts under the State, or to such class or classes of posts under the control of any local authority within the State, as may be specified in the order;