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[Cites 0, Cited by 0] [Section 34C(1)] [Section 34C] [Entire Act]

State of Haryana - Subsection

Section 34C(1)(i) in The Haryana Private Universities, 2006

(i)broad outlines of the syllabus specified by the appropriate statutory authority or by the university, as the case may be, for every course or programme of study, including the teaching hours, practical sessions and other assignments;