Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(1)(a) in Tamil Nadu State Housing Board Act, 1961 (a)by the Chairman in the case of posts, the maximum monthly, salary of which does not exceed three hundred rupees and the servants holding such ports;