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[Cites 0, Cited by 0] [Section 176] [Entire Act]

State of Goa - Subsection

Section 176(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)all crawling boards used for work on steep roofs are of adequate strength, made of sound material and of the type approved for the purpose of their use as per relevant national standards;