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Rajasthan High Court - Jaipur

Mithlesh Chandra Sharma S/O Late Shri ... vs Shanti Sharma W/O Late Shri Satish ... on 29 July, 2022

Author: Prakash Gupta

Bench: Prakash Gupta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Civil Miscellaneous Appeal No. 1857/2022

                                   Mithlesh Chandra Sharma
                                                                                                      ----Appellant
                                                                      Versus
                                   Shanti Sharma & Ors.
                                                                                                   ----Respondents

For Appellant(s) : Mr. S.N. Kumawat, Advocate Mr. Akash Gupta, Advocate For Respondent(s) : Mr. Rahul Agarwal, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA Order 29/07/2022 Defect pointed out by the registry is waived. Heard.

Issue notice to the respondents. Mr. Rahul Agarwal, Advocate puts his appearance on behalf of respondents no. 1 to 6 on caveat.

Thus, notice be issued to respondents no. 7 to 9 only, returnable by 9.9.2022.

Till then both the parties are directed to maintain status-quo, as it exists today, with regard to the suit property.

(PRAKASH GUPTA),J DK/29 (Downloaded on 03/08/2022 at 09:49:28 PM) Powered by TCPDF (www.tcpdf.org)