Rajasthan High Court - Jaipur
Mithlesh Chandra Sharma S/O Late Shri ... vs Shanti Sharma W/O Late Shri Satish ... on 29 July, 2022
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 1857/2022
Mithlesh Chandra Sharma
----Appellant
Versus
Shanti Sharma & Ors.
----Respondents
For Appellant(s) : Mr. S.N. Kumawat, Advocate Mr. Akash Gupta, Advocate For Respondent(s) : Mr. Rahul Agarwal, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA Order 29/07/2022 Defect pointed out by the registry is waived. Heard.
Issue notice to the respondents. Mr. Rahul Agarwal, Advocate puts his appearance on behalf of respondents no. 1 to 6 on caveat.
Thus, notice be issued to respondents no. 7 to 9 only, returnable by 9.9.2022.
Till then both the parties are directed to maintain status-quo, as it exists today, with regard to the suit property.
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