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Bengal Presidency - Section

Section 1074 in Police Regulations, Bengal , 1943

1074. Letters on receipt to be registered and submitted for orders.

- On being handed over to the head clerk or correspondence clerk, each letter shall be stamped with a docket stamp on the top left-hand corner with the following particulars, entered in the register of letters received and submitted along with connected papers, if any, on the same or on the following day to the Superintendent for orders:-
Date of receipt. No. of file.
No. of collection. Serial No. of letter.
Docket stamps may be obtained from the Deputy Controller of Stationery.