Section 8 in Biju Patnaik University of Technology Act, 2002
8. Officers of the University.
- The following shall be the officers of the University, namely :-(i)the Vice-Chancellor;(ii)the Registrar;(iii)the Finance Officer;(iv)the Director, Curriculum Development;(v)the Director, Examination; and(vi)such other Officers as may be declared by the statutes to be officers of the University;
