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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(2)(iv) in The Rajasthan Urban Improvement Act, 1959

(iv)sums borrowed by the Trust with the previous sanction of the State Government subject to the prescribed conditions, for any of the purposes of the Trust; and