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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(6)(a) in The State Bank Of India (Subsidiary Banks) Act, 1959

(a)have special knowledge or practical experience in respect of one or more of the following matters, namely:-
(i)agricultural and rural economy,
(ii)banking,
(iii)co-operation,
(iv)economics,
(v)finance,
(vi)law,
(vii)small-scale industry,
(viii)any other matter the special knowledge of, and practical experience in, which would, in the opinion of the Reserve Bank, be useful to the subsidiary bank;