Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(2) in The Rajasthan Colonisation Act, 1954 (2)The State Government may issue a statement or statements of the conditions on which it is willing to grant land in a colony [to any person.] [Substituted by Rajasthan Act No. 12 of 1983.]
