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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Telangana - Subsection

Section 107(6) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(6)In the event of the election being contested, the poll will be taken on -------------- (date) between the hours of ------------ and -----------------.