Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 29 in The West Bengal Separation of Judicial And Executive Functions Act, 1970

29. In section 40, for the words "State Government otherwise direct", the words "State Government, in consultation with the High Court, where necessary, otherwise directs" shall be substituted.