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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(5) in Kolkata Municipal Corporation Building Rules, 2009

(5)The minimum width and the maximum length of all such internal roads shall be as per table below: -Width and Length of Internal Roads
Minimum width of Internal Roads Maximum Length of Internal Roads
  For internal roadsclosed at one end For internal roadsopen to street at both end
(a) 4.00 m. 50 m. 100 m.
(b) 7.00 m. 100 m. 200 m.
(c) 9.00 m. No restriction No restriction