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State of Chattisgarh - Section

Section 47 in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

47. Annual Report.

- [The annual report of the University shall be passed by the Executive Council on or before such date as may be prescribed by the Statutes. The University shall thereafter, send a copy of the annual report to the State Government and the State Government shall, as soon as may be, cause the same to be laid on the table of the State Legislative Assembly.] [Substituted by Act No. 14 of 2005.]