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[Cites 0, Cited by 0] [Section 23(7)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(7)(iii) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(iii)to require any application presented to the Tribunal to be amended in accordance with the Act and the rules;