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State of Tamilnadu - Section

Section 8 in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

8. Offences under the Act to be cognizable:-

Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (Central Act 2 of 1974), any offence punishable under this Act shall be deemed to be a cognizable offence within the meaning of that Code.