Supreme Court - Daily Orders
M/S. Jet Airways (India) Ltd. vs Jagrut Nagrik . on 19 July, 2017
ITEM NO.14 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 6993/2015
M/S. JET AIRWAYS (INDIA) LTD. Appellant(s)
VERSUS
JAGRUT NAGRIK . & ORS. Respondent(s)
Date : 19-07-2017 This appeal was called on for hearing today.
For Appellant(s) Mr. U.A. Rana,Adv.
M/s. Gagrat And Co, AOR
For Respondent(s) Ms. Nina Gupta,Adv.
Mr. Mudit Sharma, AOR
Mr. Ashwin Nayar,Adv.
Mr. Divyam Agarwal, AOR
Mr. B. Krishna Prasad, AOR
Mr. Sanjay Pal,Adv.
Mr. Amrendra Kumar Mehta, AOR
Ms. Swapneswari Sahoo,Adv.
Mr. Sudarshan Rajan, AOR
Dr. Vinod Kumar Tewari, AOR
UPON hearing the counsel the Court made the following
O R D E R
Opportunity to respondent Nos. 1, 2, 9 and 10 to file the counter affidavit has already been declined.
Respondent Nos. 5, 6 and 11 have already filed the counter affidavit.
Service is complete on respondent No. 8, but no one has entered appearance.
Registry to mention the status of respondent No. 7 in the next office report and to process the matter in respect of respondent Signature Not Verified Nos. 3 and 4 as per order dated 11.04.2017.
Digitally signed by RUPAM DHAMIJA Date: 2017.07.21 16:37:10 IST Reason:List again on 18th of August, 2017.
KAPIL MEHTA Registrar