Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 5 August, 2025
Author: Arijit Banerjee
Bench: Arijit Banerjee
OD-5
APO/8/2021
WITH
AP/641/2016
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SIKHA BASU
VS
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
And
The Hon'ble JUSTICE OM NARAYAN RAI
Date : August 5, 2025
Appearance:
Mr. Ratul Das, Adv.
Mr. Raman Sharma, Adv.
...for the appellant.
Mr. Varun Kothari, Adv.
Mr. A. Agarwalla, Adv.
Ms. Priyanka Garain, Adv.
...for the respondent.
Dictated by Arijit Banerjee, J.
The Court : Accommodation is prayed for on behalf of the appellant. Learned Advocate for the respondent says that this is a changed brief for him. On his request, learned Advocate for the appellant agrees to make available copies of appeal papers to him by tomorrow.
List the matter on August 8, 2025.
(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) bp.