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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 5 August, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-5
                                APO/8/2021
                                    WITH
                                AP/641/2016

                     IN THE HIGH COURT AT CALCUTTA
                         Civil Appellate Jurisdiction
                               ORIGINAL SIDE

                             SIKHA BASU
                                 VS
                     BMA WEALTH CREATORS LIMITED

  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
                  And
  The Hon'ble JUSTICE OM NARAYAN RAI
  Date : August 5, 2025
                                                                        Appearance:
                                                               Mr. Ratul Das, Adv.
                                                          Mr. Raman Sharma, Adv.
                                                                ...for the appellant.

                                                           Mr. Varun Kothari, Adv.
                                                            Mr. A. Agarwalla, Adv.
                                                         Ms. Priyanka Garain, Adv.
                                                              ...for the respondent.

                       Dictated by Arijit Banerjee, J.

The Court : Accommodation is prayed for on behalf of the appellant. Learned Advocate for the respondent says that this is a changed brief for him. On his request, learned Advocate for the appellant agrees to make available copies of appeal papers to him by tomorrow.

List the matter on August 8, 2025.

(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) bp.