Delhi High Court - Orders
Shashank Singh Kataria vs Equestrian Federation Of India Through ... on 30 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~80 & 81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1070/2023 and CM APPL. 4206/2023
SHASHANK SINGH KATARIA ..... Petitioner
Through: Ms. Urvi Mohan, Advocate.
(M:7718992441)
versus
EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
SECRETARY GENERAL ..... Respondent
Through: Appearance not given.
81 AND
+ W.P.(C) 1077/2023 and CM APPL. 4238/2023, 4239/2023
ANUSH AGARWALLA ..... Petitioner
Through: Ms. Urvi Mohan, Advocate.
versus
EQUESTRIAN FEDERATION OF INDIA THROUGH ITS
SECRETARY GENERAL ..... Respondent
Through: Appearance not given.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 30.01.2023
1. This hearing has been done through hybrid mode.
2. Subject to orders of Hon'ble the Chief Justice, list this matter before the Another Bench on 31st January, 2023.
PRATHIBA M. SINGH, J.
JANUARY 30, 2023 dj Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:31.01.2023 14:34:07