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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)When at the end of any count the number of continuing candidate is reduced to the number of vacancies remaining unfilled, the continuing candidate shall be declared elected.