Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 463] [Entire Act] State of Uttar Pradesh - Subsection Section 463(1) in The General Rules (Civil), 1957 (1)Duplicate copies of superseded editions of publications mentioned in Rule [462 (4)] [Substituted Notification No. 101/VIII-b-1, dated 28th February, 1962, published in U.P. Gazette, Fart II dated 9-6-1962.].