Section 1 in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020
1. Short title and commencement.
(1)These regulations may be called the Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020.(2)These regulations shall come into force on the date of their publication in the Official Gazette.
