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National Green Tribunal

Dileep B Nevatia vs Union Of India Through The Secretary ... on 15 September, 2017

      BEFORE THE NATIONAL GREEN TRIBUNAL, WESTERN ZONE
                        BENCH, PUNE

                                Appeal 76//2017(WZ)
                       Dileep Nevatia V/s Union of India & Ors

CORAM: HON'BLE MR JUSTICE U.D.SALVI, JUDICIAL MEMBER

Present:    Applicant/Appellant                  :        In Person
            Respondent No.1                      :        Mr. Rahul Garg Adv

Respondent Nos.2-4 : Ms. Manasi Joshi Adv Respondent No.5 : Mr. J.F.Pochkhanawalla Sr. Adv Mr. Sameer Khale Adv Smt S. Phulsunge Adv Mr. Prakash Shejal Adv Mr. Macchiwal Adv Mr. Vajale S.B. Adv Respondent No.7 : Mr. Kaushik A. Kulkarni Adv Respondent No.6 : Mr. Vrajesh Bajaj Representt.

Date and Orders of the Tribunal Remarks Item No. 6 September 15, 2017 Order No.3 Replies of Respondent Nos. 1, 2 and 4 are on record.

Learned Counsel appearing on behalf of Respondent Nos. 2 and 3 submits that reply of Respondent No.2 has already been filed and reply on behalf of Respondent No.3 will be filed today.

Learned Counsel appearing on behalf of Respondent No. 5 submits that copy of its reply has already been supplied to the Applicant and reply will be tendered in the Registry today.

Mr. Vrajesh Bajaj representing Respondent No.6 Stup Consultants Pvt Ltd submits that reply will be filed today in the Registry.

Learned Counsel appearing on behalf of Respondent No.7 submits that he is filing his appearance and seeks time to file reply. He undertakes to file it within two (2) weeks. Copy of the replies be furnished to the Applicant, who may file rejoinder thereto, if any, within a week thereafter.

List this case on 23rd October, 2017.

........................................., JM (Justice U.D.Salvi) hkk