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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)When at the end of any count only one vacancy remains unfilled and there are only two continuing candidates and each of them has the same value of votes and no surplus remains capable of transfer, the Returning Officer shall decide by lot of which of them shall be excluded and after excluding him in the manner aforesaid declare the other candidate to be elected.