Supreme Court - Daily Orders
Ranjitha Kumari Shaw vs Jitendra Prasad on 4 January, 2017
Bench: Madan B. Lokur, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO.528 OF 2016
RANJITHA KUMARI SHAW ... PETITIONER(S)
VERSUS
JITENDRA PRASAD ... RESPONDENT(S)
O R D E R
Learned counsel for the petitioner wants to withdraw the transfer petition since the divorce petition filed by the respondent has been rejected.
The transfer petition is dismissed as withdrawn.
.............................J. (MADAN B. LOKUR) .............................J. (PRAFULLA C. PANT) NEW DELHI JANUARY 04, 2017 Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.01.05 17:08:20 IST Reason: ITEM NO.45 COURT NO.5 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s).528/2016 RANJITHA KUMARI SHAW Petitioner(s) VERSUS JITENDRA PRASAD Respondent(s) (with appln. (s) for stay and withdrawal and office report) Date : 04/01/2017 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE PRAFULLA C. PANT For Petitioner(s) Ms. Shivani Srivastava, Adv.
Mr. Shailesh Madiyal, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The transfer petition is dismissed as withdrawn. Pending applications are disposed of.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)