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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(f) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(f)the interests of the subscribers will be served if the certificate is granted to the applicant and it is competent to discharge its functions as a central recordkeeping agency.