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Union of India - Section

Section 29 in The Cine-Workers Welfare Fund Rules, 1984

29. Inspection .-The dispensary services maintained by producers shall be inspected at intervals not exceeding one year by such medical or other officer as may be authorised by the Commissioner for the purpose or by the Commissioner himself whenever he considers it necessary and the inspecting officer or the Commissioner as the case may be, shall, if the dispensary conforms to the prescribed standard issue a certificate in Form A which shall be valid for a period of one year from the date of issue.