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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(f) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(f)The insurance Web Aggregator shall maintain records in the format specified by the Authority which shall capture policy-wise and authorised verifier-wise details wherein each policy solicited by the insurance Web Aggregator through the authorised verifier is tagged to that authorised verifier. The insurance Web Aggregator shall put in place systems which allow regular access to such records and details by the Authority.