Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Uttar Pradesh - Subsection Section 92(a) in The U.P. Co-operative Societies Act, 1965 (a)in the manner provided by law for the time being in force for the recovery of arrears of land revenue:
