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Union of India - Section

Section 1789 in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

1789.

G.S.R. 194, dated 25th January, 1963. - In exercise of the powers conferred by clause (h) of sub-section (2) of section 288 and section 344 of the Merchant shipping Act, 1958 (44 of 1958) and supersession of all previous rules and orders on the subject, the Central Government hereby makes the following rules, the same having been previously published as required by sub-section (1) of section 288 of the said Act, namely: --